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SC: Inter-Se Seniority Among Candidates Who Pass LCE Must Be Based on Merit - (30 Apr 2020)

SERVICE

Supreme Court has held that in the seniority list of District Judges, the inter-se seniority between candidates who passed the Limited Competitive Examination (LCE) must be determined on the basis of their merit in the examination and not on the basis of their seniority in the erstwhile cadre.

Tags : SUPREME COURT   SENIORITY AMONG CANDIDATES WHO PASS LCE  

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