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Delhi Court Dismisses Application for Against Netflix to Stop Airing of Web-series ''Hasmukh'' - (30 Apr 2020)

MEDIA AND COMMUNICATION

Delhi Court has dismissed an application seeking ex-parte injunction against Netflix from showing web series Hasmukh, saying that any artistic expression in any artistic work has to be seen in the context of the work itself.

Tags : DELHI COURT   NETFLIX   HASMUKH  

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