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Karnataka HC Asks State over Number of Vehicle Passes Issued for Nikhil Kumaraswamy's Wedding - (30 Apr 2020)

CIVIL

Karnataka High Court has asked the State Government to place on record the policy on giving passes to vehicles during the lockdown and how many passes were given to allow people to attend the wedding of Nikhil, son of Former Chief Minister, H D Kumaraswamy.

Tags : KARNATAKA HIGH COURT   PASSES  

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