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Bombay HC to State: Install CCTVs in Schools to Stop Crime Against Women - (12 Jan 2016)

Bombay HC, while taking note of incident of a nine-year-old girl being sexually assaulted in her school in Dadar, has suggested installation of CCTVs in all schools. The court also sought to know from Maharashtra Government's Education Department what steps it has taken or will take to ensure this.

Tags : BOMBAY HC   MAHARASHTRA GOVERNMENT  

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