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Karnataka HC Asks NHAI if Farmers Can be Exempted from Paying Toll on Highways - (29 Apr 2020)

CIVIL

Karnataka High Court has asked the National Highways Authority of India (NHAI) to inform the Court whether any concession can be made available to the farmers so far as the payment of toll during the lockdown situation is concerned.

Tags : KARNATAKA HIGH COURT   PAYMENT OF TOLL   FARMERS  

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