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Bombay HC Dismisses BPCL's Second Appeal with Costs - (29 Apr 2020)

PROPERTY

Bombay High Court has dismissed the second appeal filed by Bharat Petroleum Corporation Limited with costs in a suit regarding an open plot which was leased to the said Corporation 55 years ago for 20 years only.

Tags : BOMBAY HIGH COURT   BHARAT PETROLEUM CORPORATION LIMITED  

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