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SC Asks Union Govt to Consider Suggestions on Using Rapid Anti-Body Test as Screening Tool - (29 Apr 2020)

LAW OF MEDICINE

Supreme Court has directed the Central Government to take decision on the suggestions made by a Nagpur based Pulmonologist, Dr. Rajesh Swarnakar, in his Public Interest Litigation seeking mandatory implementation of "rapid anti-body testing" as a tool for screening of COVID-19.

Tags : SUPREME COURT   RAPID ANTI-BODY TEST   SCREENING TOOL  

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