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SC Tells Centre to Consider Viability of Implemention of "One Nation One Ration Card Scheme" - (29 Apr 2020)

LABOUR AND INDUSTRIAL

Supreme Court has observed that the feasibility of a plea seeking implementation of the "One Nation One Ration Card" forthwith for benefitting the migrant workers be introspected by the Union.

Tags : SUPREME COURT   ONE NATION ONE RATION CARD SCHEME  

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