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Bombay HC Seeks Logical Explanation for Blanket Ban on Door-to-Door Delivery - (28 Apr 2020)

CIVIL

Bombay High Court has sought a logical explanation from the State Government on its decision to impose a blanket ban on door-to-door delivery of newspapers and magazines, even though print media is exempted from the ongoing nationwide lockdown.

Tags : BOMBAY HIGH COURT   DOOR-TO-DOOR DELIVERY OF NEWSPAPERS  

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