Presidential assent concludes legislation season - (11 Jan 2016)
Having been passed by the Parliament in its Winter Session, several Bills received Presidential assent on 31st December 2015 becoming the first Acts of 2016. These are:
1. Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015 (No. 1 of 2016)
2. Juvenile Justice (Care and Protection of Children) Act , 2015 (No. 2 of 2016)
3. Arbitration and Conciliation (Amendment) Act, 2015 (No. 3 of 2016)
4. Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 (No. 4 of 2016)
5. Atomic Energy (Amendment) Act, 2015 (No. 5 of 2016)
6. Payment of Bonus (Amendment) Act, 2015 (No. 6 of 2016)
Tags : LEGISLATION 2016 WINTER SESSION 2015
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