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Delhi HC: Give Grains to Poor Without Ration Cards - (28 Apr 2020)

CIVIL

Delhi High Court has directed the Aam Aadmi Party Government to ensure that food grains were distributed to the poor and marginalised even if they didn’t have ration cards. The Court has also ordered all Government run ration shops to remain open from 9 am to 1 pm and 3 pm to 7 pm throughout the week.

Tags : DELHI HIGH COURT   DISTRIBUTION OF FOOD GRAINS  

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