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Madras HC Issues Notice on Plea Seeking Insurance Coverage for LPG Deliverymen - (27 Apr 2020)

INSURANCE

Madras High Court has issued notices on a Petition seeking insurance coverage of up to Rs. 25 lakhs for LPG deliverymen, in case of death due to corona virus infection.

Tags : MADRAS HIGH COURT   INSURANCE COVERAGE FOR LPG DELIVERYMEN  

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