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Start-up India ‘movement’ to be launched - (05 Jan 2016)

The Central Government is launching on 16th January, 2016 the “Start-up India” movement, which will “[celebrate] the entrepreneurship spirit of the country” and will be scene of unveiling of the Start-up Action Plan. Expected to be attended by a plethora of Ministers, the event and ensuing initiative are hoped to create an ecosystem that encourage start-ups and is conducive to their growth.

Tags : START UP   CULTURE   GOVERNMENT INITIATIVE  

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