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Madras HC: All Judicial and Administrative Works in Courts to be Conducted Online - (27 Apr 2020)

CIVIL

Madras High Court has intimated that any judicial or administrative function of the Courts will strictly be conducted online only, between the period of 26th April, 2020 and 29th April, 2020.

Tags : MADRAS HIGH COURT   JUDICIAL AND ADMINISTRATIVE WORKS  

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