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NGT Directs Constituting Team for Handling and Scientific Disposal of COVID-19 Waste - (27 Apr 2020)

ENVIRONMENT

National Green Tribunal has directed constituting a high level task team at the national level, to supervise handling and scientific disposal of COVID-19 waste in accordance with guidelines issued by the Central Pollution Control Board.

Tags : NATIONAL GREEN TRIBUNAL   DISPOSAL OF COVID-19 WASTE  

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