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SC Grants Three Weeks Protection to Arnab Goswami from Any Coercive Action - (24 Apr 2020)

CRIMINAL

Supreme Court has granted three weeks protection from arrest to Arnab Goswami, on the basis of the First Information Reports filed against him in States of Maharashtra, Chhattisgarh, Madhya Pradesh, Rajasthan, Telangana and Jammu and Kashmir.

Tags : SUPREME COURT   ARNAB GOSWAMI  

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