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Allahabad HC Extends Interim Orders Passed by It & Courts Subordinate to It Till May 10 - (24 Apr 2020)

CIVIL

Allahabad High Court has extended all interim orders passed by it and by the Courts subordinate to it that expired subsequent to 19th March, 2020, till 10th May, 2020.

Tags : ALLAHABAD HIGH COURT   EXTENSION OF INTERIM ORDERS  

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