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SEBI Relaxes Valuation Norms for Mutual Funds - (24 Apr 2020)

CAPITAL MARKET

Securities and Exchange Board of India has relaxed valuation norms on money and debt market instruments held by mutual funds in the wake of the loan moratorium for companies by the Reserve Bank of India on account of the business disruptions caused by the ongoing lockdown.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   MUTUAL FUNDS VALUATION NORMS  

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