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Kerala HC Takes Suo Motu Cognizance of Pollution of River Periyar - (23 Apr 2020)

ENVIRONMENT

Kerala High Court has taken suo-motu cognizance of news reports highlighting contamination of River Periyar, since the pollution of river Periyar can cause extremely deleterious consequences to the State being the one with the largest discharge potential, providing water to major towns and cities.

Tags : KERALA HIGH COURT   REIVER PERIYAR  

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