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Karnataka HC Rejects Plea for Making Public Personal Details of Persons Who Contacted COVID-19 - (23 Apr 2020)

CIVIL

Karnataka High Court has rejected the plea filed seeking directions to the State and Central Government to make public details of those persons who have allegedly contacted Coronavirus at the religious event held in Nizamuddin, Delhi.

Tags : KARNATAKA HIGH COURT   PERSONAL DETAILS OF PERSONS WHO CONTACTED COVID-19  

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