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Allahabad HC: Bar Associations to Maintain Anonymity of Beneficiaries; Accounts Shall be Audited - (23 Apr 2020)

CIVIL

Allahabad High Court has asked all the Bar Associations to maintain anonymity of the beneficiaries receiving financial aid. The Court has further stated that all the transactions, so made for welfare of distressed Advocates during the lockdown, will be duly audited.

Tags : ALLAHABAD HIGH COURT   ASSISTANCE TO NEEDY ADVOCATES  

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