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Uttarakhand HC Directs State Govt. to Consider Paying 50% Minimum Support Price to Farmers - (23 Apr 2020)

LABOUR AND INDUSTRIAL

Uttarakhand High Court has directed the State Government to consider paying 50% Minimum Support Price for wheat to the farmers so as to address their urgent needs during the prevailing circumstances amid the pandemic.

Tags : UTTARAKHAND HIGH COURT   MINIMUM SUPPORT PRICE TO FARMERS  

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