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Karnataka HC Allows Supermarkets to Remain Open 24x7 to Ensure Uninterrupted Supply of Essential Item - (22 Apr 2020)

CIVIL

Karnataka High Court has dismissed a Petition filed challenging the order of the Director General and Inspector General of Police, allowing super markets to remain open 24x7, to ensure uninterrupted supply of grocery and other essential items to citizens.

Tags : KARNATAKA HIGH COURT   ESSENTIAL ITEMS  

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