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Uttarakhand HC Directs Govt. to Install Ventilators in Hospitals Dedicated for COVID-19 Treatment - (22 Apr 2020)

LAW OF MEDICINE

Uttarakhand High Court has directed the State Government to install ventilators in the hospitals which are dedicated the treatment of COVID-19 patients and do not have any ventilators yet.

Tags : UTTARAKHAND HIGH COURT   VENTILATORS  

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