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SC Disposes of Pleas for Repatriation of Citizens from US & Moldova - (22 Apr 2020)

CIVIL

Supreme Court has disposed of two pleas which sought the evacuation of Indians stranded in the United States of America and Moldova respectively, amid the COVID-19 outbreak, stating that it was not the appropriate time to make such an order.

Tags : SUPREME COURT   REPATRIATION OF CITIZENS FROM US & MOLDOVA  

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