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Allahabad HC Constitutes Committee for Providing Financial Assistance to Needy Advocates - (22 Apr 2020)

CIVIL

Allahabad High Court has constituted a Monitoring Committee consisting of various office bearers of the High Court Bar Association to oversee the disbursement of financial assistance to the Advocates in need.

Tags : ALLAHABAD HIGH COURT   FINANCIAL ASSISTANCE TO NEEDY ADVOCATES  

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