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Allahabad HC Requests Govt. to Examine Viability of Law for Welfare of Clerks - (22 Apr 2020)

SERVICE

Allahabad High Court has requested the Government to examine viability of law about the status and welfare of Advocates' Clerks, noting the importance of a "professional class" of the Advocates' Clerks in the justice delivery system and remarking that their "service conditions" should be regularized like any other professional service.

Tags : ALLAHABAD HIGH COURT   WELFARE OF CLERKS  

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