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MHA Directs West Bengal Government to Allow Central Teams to Work - (22 Apr 2020)

LAW OF MEDICINE

Union Home Ministry has directed the West Bengal Government to extend cooperation to the inter-ministerial central teams (ICMT) in the State to assess the COVID-19 situation after team members could not make field visits on 21st April, 2020.

Tags : MINISTRY OF HOME AFFAIRS   INTER-MINISTERIAL CENTRAL TEAMS  

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