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Bombay HC Quashes Prosecution of 2 Former IFIN Auditors - (22 Apr 2020)

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Bombay High Court has quashed the prosecution of BSR Associates and Deloitte Haskins & Sells, auditors of the crisis-ridden IL&FS Financial Services (IFIN). The Court has held that the prosecution by the Serious Fraud Investigation Office (SFIO) was unsustainable.

Tags : BOMBAY HIGH COURT   PROSECUTION OF 2 FORMER IFIN AUDITORS  

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