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Bombay HC Seeks State's Reply on Circular Prohibiting Door-To-Door Delivery of Newspapers - (21 Apr 2020)

CIVIL

Bombay High Court has sought a reply from the Maharashtra Government to a Petition challenging a circular issued by the State prohibiting door- to-door distribution of newspapers in view of the Covid-19 pandemic and continued rise in number of positive cases in the State.

Tags : BOMBAY HIGH COURT   DOOR-TO-DOOR DELIVERY OF NEWSPAPERS  

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