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SEBI Norms in Place till May 28 - (21 Apr 2020)

CAPITAL MARKET

Securities and Exchange Board of India has said its directions issued on 20th March, 2020 to curb market volatility will continue till 28th, May 2020. The Board had made short selling tougher and asked for stricter margin requirements in the derivatives segment.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   NORMS TO CURB MARKET VOLATILITY  

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