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RBI Increases Short-Term Borrowing Capacity of Central Government - (21 Apr 2020)

BANKING

Reserve Bank of India has increased the short-term borrowing capacity of the Central Government by over 65% to temper market fears that excessive borrowing by the Government to fight Covid-19 could put pressure on interest rates.

Tags : RESERVE BANK OF INDIA   SHORT-TERM BORROWINGS OF GOVERNMENT  

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