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Delhi HC Directs Centre, Delhi Govt to Convene High Level Meeting for Domestic Violence Cases - (21 Apr 2020)

CRIMINAL

Delhi High Court has directed the Central Government, Delhi Government, National Commission for Women, Delhi Commission for Women, and other concerned authorities to convene a meeting at the highest level to look into the issue of protection of women from domestic violence during the lockdown period.

Tags : DELHI HIGH COURT   DOMESTIC VIOLENCE CASES  

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