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UK High Court Dismisses Vijay Mallya's Appeal Against Extradition to India - (20 Apr 2020)

CRIMINAL

United Kingdom High Court has dismissed Vijay Mallya’s appeal against his extradition order to India in relation to charges of fraud and money laundering amounting to an alleged Rs 9,000 Crore.

Tags : UNITED KINGDOM HIGH COURT   VIJAY MALLYA  

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