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RBI reviews the Market Hours- (Reserve Bank of India) (16 Apr 2020)

MANU/RPRL/0063/2020

Banking

In order to minimise risks arising due to the unprecedented situation created by the COVID-19 outbreak, the trading hours for various RBI regulated markets were amended as 10.00 am to 2.00 pm effective from April 7, 2020 (Tuesday) till the close of business hours on April 17, 2020 (Friday), vide its press release dated April 3, 2020.

In view of the Government of India's order that the lockdown will continue to be in force till May 3, 2020 (Sunday), it has been decided that the amended trading hours for various RBI regulated markets will continue to be effective till the close of business on Thursday April 30, 2020.

Tags : MARKET HOURS REVIEW LOCKDOWN

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