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J&K HC Using SMS Service to Disseminate Relevant Information on COVID-19 - (20 Apr 2020)

CIVIL

Jammu and Kashmir (J&K) High Court in coordination with J&K Legal Services Authority has devised a "robust mechanism" for disseminating information and spreading awareness about the COVID-19, through text messaging.

Tags : JAMMU & KASHMIR HIGH COURT   TEXT MESSAGING  

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