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Calcutta HC Issues Notice on Plea for Scheme for Granting Financial Assistance to Lawyers - (20 Apr 2020)

CIVIL

Calcutta High Court has issued notice on a plea to frame a scheme for granting financial assistance to lawyers who may require such assistance in view of the fact that work in the courts has come to a standstill.

Tags : CALCUTTA HIGH COURT   FINANCIAL ASSISTANCE TO LAWYERS  

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