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Uttarakhand HC Directs Govt to Ensure Safety and Welfare of All Health Workers - (20 Apr 2020)

LAW OF MEDICINE

Uttarakhand High Court has directed all the District Magistrates of the State of Uttarakhand to look into the grievances of Health Care Workers in their respective Districts, besides requiring that the Medical Officers and the medical staff, if aggrieved, may raise their grievance before the State Government instead of approaching the Media.

Tags : UTTARAKHAND HIGH COURT   WELFARE OF HEALTH WORKERS  

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