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Calcutta HC Seeks Periodic Govt Reports on Various Aspects for Combating COVID-19 - (20 Apr 2020)

LAW OF MEDICINE

Calcutta High Court has directed the State Government of West Bengal to file periodic reports with regard to the progress made by it in terms of tackling the menace of COVID-19 pandemic, while also detailing the steps taken for the same in terms of the guidelines issued by Indian Council of Medical Research and World Health Organization.

Tags : CALCUTTA HIGH COURT   COMBATING COVID-19  

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