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Uttarakhand HC to Take Up Bail Applications Besides Matters of Extreme Urgency - (20 Apr 2020)

CRIMINAL

Uttarakhand High Court has issued a notification stating that Bail Applications will also be taken up, besides fresh matters of extreme urgency during the lockdown period which has been imposed in wake of the COVID-19 pandemic.

Tags : UTTARAKHAND HIGH COURT   BAIL MATTERS  

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