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Allahabad HC Defers Re-Opening of Subordinate Courts in The State - (20 Apr 2020)

CIVIL

Allahabad High Court has clarified that its previous order of opening functioning of Courts relating to operation of Subordinate Courts in the State from 20th April, 2020 will be kept in abeyance for a week.

Tags : ALLAHABAD HIGH COURT   OPEN FUNCTIONING  

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