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MHA: Movement of Workers Within State Allowed - (20 Apr 2020)

CIVIL

Ministry of Home Affairs has allowed intra-state movement of such people from relief camps and shelters to their respective places of work if found asymptomatic upon screening. No movement of such labourers outside the State/Union Territory where they are currently located has been allowed.

Tags : MINISTRY OF HOME AFFAIRS   MOVEMENT OF WORKERS  

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