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MHA: E-Commerce Firms Can Deliver Only Essentials - (20 Apr 2020)

CIVIL

Ministry of Home Affairs has rescinded permission to e-commerce firms to resume the sale and delivery of non-essential items from 20th April, 2020, a move that seems to have been prompted by protests by local traders whose businesses will continue to face restrictions during the extended national lockdown till 3rd May, 2020.

Tags : MINISTRY OF HOME AFFAIRS   E-COMMERCE PLATFORMS  

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