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Kerala HC Directs Release of All Vehicles Seized for Lockdown Violations on Personal Bond of Owner - (17 Apr 2020)

MOTOR VEHICLES

Kerala High Court has passed a general order directing the release of all vehicles seized by police for alleged violations of lockdown guidelines on the vehicle owner executing a personal bond and on depositing copies of the license, RC Book and insurance certificate before the concerned Station House Officer.

Tags : KERALA HIGH COURT   RELEASE OF SEIZED VEHICLES  

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