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Bombay HC to Conduct Hearings via Zoom in Urgent Matters Until May 5 - (17 Apr 2020)

CIVIL

Bombay High Court has nominated several judges at the Principal bench, Nagpur bench and Aurangabad bench to conduct hearings through video conferencing with the Zoom App until 5th May, 2020.

Tags : BOMBAY HIGH COURT   CONDUCT HEARINGS VIA ZOOM  

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