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Meghalaya HC Takes Serious Note of Obstruction Caused to Funeral Of COVID-19 Infected Doctor - (17 Apr 2020)

CIVIL

Meghalaya High Court has taken serious note of the obstruction caused to the funeral of a senior doctor who died due to COVID-19. The Court observed that this incident which happened on 15th April, 2020 "shocked the conscience of every right thinking individual".

Tags : MEGHALAYA HIGH COURT   OBSTRUCTION CAUSED TO FUNERAL  

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