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Bombay HC and Subordinate Courts Extend All Interim Orders Till June 15 - (17 Apr 2020)

CIVIL

Bombay High Court has extended all interim orders passed by it or Courts subordinate to it till 15th June, 2020 due to the extension of nationwide lockdown till 3rd May, 2020.

Tags : BOMBAY HIGH COURT   EXTENSION OF INTERIM ORDERS  

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