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Jharkhand HC Allows Plea for Anticipatory Bail on Precondition of Contribution to PM CARES Fund - (16 Apr 2020)

CRIMINAL

Jharkhand High Court has allowed an anticipatory bail application subject to payment of Rs. 10,000 towards the Prime Minister Citizens Assistant Relief in Emergency Situation (PM CARES) Fund.

Tags : JHARKHAND HC   ANTICIPATORY BAIL  

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