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Meghalaya HC & Subordinate Courts to Have Restricted Functioning Till May 3 - (15 Apr 2020)

CIVIL

Meghalaya High Court has informed that the normal functioning of the High Court and Courts subordinate to it will remain suspended till 3rd May, 2020 and all will function as per the modalities already notified for taking up matters of extremely urgent nature.

Tags : MEGHALAYA HIGH COURT   RESTRICTED FUNCTIONING  

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