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Madhya Pradesh HC to Observe Restrictive Functioning Till May 3 - (15 Apr 2020)

CIVIL

Madhya Pradesh High Court has extended its restrictive functioning in view of the extension of lockdown till 3rd May, 2020. The Court has stated that the benches at Jabalpur and Gwalior will observe restrictive functioning till 20th April, 2020, while the bench At Indore and Subordinate Courts would observe restrictions till 3rd May, 2020.

Tags : MADHYA PRADESH HIGH COURT   RESTRICTIVE FUNCTIONING  

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